Shashi Bhushan Agrawal vs Nand Lal Keshari
2013 Latest Caselaw 4322 ALL

Citation : 2013 Latest Caselaw 4322 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Shashi Bhushan Agrawal vs Nand Lal Keshari on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29132 of 2013
 

 
Petitioner :- Shashi Bhushan Agrawal
 
Respondent :- Nand Lal Keshari
 
Counsel for Petitioner :- Rajni Ojha,Ravindra Nath Chaubey
 
Counsel for Respondent :- K.N.Rai,Vijay Anand Rai
 

 
Hon'ble Rajes Kumar,J.

Sri A.N. Rai, Advocate, appears on behalf of the respondents, may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 19.7.2013

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