Lachchho vs State Of U.P.
2013 Latest Caselaw 4318 ALL

Citation : 2013 Latest Caselaw 4318 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Lachchho vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20747 of 2013
 

 
Applicant :- Lachchho
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar Bhardwaj
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Pradeep Kumar Bhardwaj, learned counsel for the applicant and learned A.G.A. appearing for the State.

This is second bail application on behalf of the applicant. The first bail application has been rejected by Hon'ble Rajesh Dayal Khare,J., on 29.01.2013 in Criminal Misc. Bail Application No. 2524 of 2013.

List the matter before the appropriate Bench at an early date.

Order Date :- 19.7.2013

VKG

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