Bhupesh Pratap Singh vs State Of U.P.
2013 Latest Caselaw 4317 ALL

Citation : 2013 Latest Caselaw 4317 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Bhupesh Pratap Singh vs State Of U.P. on 19 July, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9667 of 2013
 
Applicant :- Bhupesh Pratap Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.B. Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ajay Kumar holding brief of Sri B.B. Dubey, learned counsel for the applicant.

As prayed list after six weeks.

Order Date :- 19.7.2013

VKG

Download the LatestLaws.com Mobile App