Alla Rakkhe Khan vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 4293 ALL

Citation : 2013 Latest Caselaw 4293 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Alla Rakkhe Khan vs State Of U.P. Thru Secy. And Others on 18 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 34854 of 2012
 

 
Petitioner :- Alla Rakkhe Khan
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- S.M. Khan
 
Counsel for Respondent :- C.S.C.,S.P.K. Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Let the papers be placed before the Hon'ble The Chief Justice for nominating another Bench of which one of us (S.P. Mehrotra, J) is not member.

Order Date :- 18.7.2013

Priyanka

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