Homeopathic Surgeon Association ... vs State Of U.P. And Others
2013 Latest Caselaw 4285 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 70646 of 2005
 

 
Petitioner :- Homeopathic Surgeon Association Of India Thru President
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Anil Kant Tripathi,B.D. Pandey,Deepak Kumar Jaiswal
 
Counsel for Respondent :- K.C. Sinha,Anil Tiwari,Dileep Chandra Mishra,P.N. Rai,Pankaj Mitthal,Sc
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       Pursuant to the Order dated 30.5.2013, the case is listed today. 

       The Office has still not submitted its report as per the directions given in the Order dated 22.5.2013 read with the Order dated 30.5.2013.

        The Office will do the needful on the next date fixed in the matter.

       As prayed on behalf of Sri Deepak Kumar Jaiswal, learned counsel for the petitioner, the case is directed to be listed on 29th July, 2013.

       The case will be listed amongst the cases listed at the top of the cause list of the said date.

Order Date :- 18.7.2013

Priyanka