Citation : 2013 Latest Caselaw 4284 ALL
Judgement Date : 18 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3137 of 2013 Appellant :- Veer Pal & Another Respondent :- State Of U.P. Counsel for Appellant :- Ram Babu Sharma Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Heard learned counsel for the appellants and the learned AGA.
Admit.
Summon the lower court record.
Prayer for bail shall be considered after the receipt of the record.
List in the week commencing 19th August, 2013.
In the meantime learned AGA may file written objection.
Order Date :- 18.7.2013
Mustaqeem.
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