Asvar Ali vs Union Of India
2013 Latest Caselaw 4280 ALL

Citation : 2013 Latest Caselaw 4280 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Asvar Ali vs Union Of India on 18 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5972 of 2012
 

 
Applicant :- Asvar Ali
 
Opposite Party :- Union Of India
 
Counsel for Applicant :- P.K. Kashyap,Awadhesh Kumar Srivastava,Shailesh Tripathi,Sheo Ram Singh
 
Counsel for Opposite Party :- Sanjay Kumar Singh,A.G.A.
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let the progress report of the trial be summoned by the next date fixed.

Learned A.G.A. to obtain the progress of the trial by the next date fixed.

List this matter in the next cause list.

Order Date :- 18.7.2013

Monika

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