Shamshul vs State Of U.P.
2013 Latest Caselaw 4262 ALL

Citation : 2013 Latest Caselaw 4262 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Shamshul vs State Of U.P. on 18 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2699 of 2013
 

 
Applicant :- Shamshul
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shivam Yadav,P.K.Khare,S.P.Verma
 
Counsel for Opposite Party :- Govt. Advocate,Anjani Kumar Dubey
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.

List this case on 6th August, 2013.

Order Date :- 18.7.2013

Mustaqeem.

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