Radhey Shyam & Others vs State Of U.P.
2013 Latest Caselaw 4253 ALL

Citation : 2013 Latest Caselaw 4253 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Radhey Shyam & Others vs State Of U.P. on 17 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5781 of 2010
 

 
Appellant :- Radhey Shyam & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.P. Singh Kashyap
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the joint request of the learned counsel for the parties, put up this case on 23rd July, 2013 for hearing.

Order Date :- 17.7.2013

Mustaqeem.

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