Bishan Swaroop And Others vs Smt. Krishna Devi And Others
2013 Latest Caselaw 4191 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 555 of 2003
 

 
Appellant :- Bishan Swaroop And Others
 
Respondent :- Smt. Krishna Devi And Others
 
Counsel for Appellant :- D.C. Mathur,Dileep Chandra,H.N.Mehrotra,Murlidhar,Rahul Sahai,Ravi Kiran Jain,Vipin Kr.Saxena
 
Counsel for Respondent :- V.K.S.Chaudhary,K.R.Singh,Madhusudan Dixit,Pankaj Barman,R.S.Maurya,V.K.Barman
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Order on

1.Civil Misc. (Delay Condonation) Application No. 203605 of 2007

2.Civil Misc. ( Setting Aside Abatment) Application No. 203613 of 2007

3.Civil Misc. (Substitution) Application No. 203617 of 2007

       The aforementioned Applications have been filed consequent to the death of Bishan Swaroop (Defendant-Appellant No. 1).

        Issue notice on the aforementioned Applications.

       Notices will be issued to the Respondents by Registered Post A.D. fixing 23rd September, 2013.

        Requisite steps will be taken by the learned counsel for the Applicants within two weeks.

        List this case on 23rd September, 2013 for consideration of the aforementioned Applications.

Order Date :- 16.7.2013

Priyanka