Kalka Prasad Jatav vs State Of U.P.
2013 Latest Caselaw 4181 ALL

Citation : 2013 Latest Caselaw 4181 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Kalka Prasad Jatav vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4511 of 2012
 

 
Appellant :- Kalka Prasad Jatav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.D. Maurya,Mohit Singh,Rajan Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed on behalf of State, is taken on record.

Order Date :- 15.7.2013

Mustaqeem.

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