Vijayi Yadav And Others vs State Of U.P.
2013 Latest Caselaw 4178 ALL

Citation : 2013 Latest Caselaw 4178 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Vijayi Yadav And Others vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1840 of 2011
 

 
Appellant :- Vijayi Yadav And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anurag Mishra,R.C.Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the appellants, list in the next cause list.

Order Date :- 15.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App