Rajesh Kushwaha vs State Of U.P.
2013 Latest Caselaw 4177 ALL

Citation : 2013 Latest Caselaw 4177 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Rajesh Kushwaha vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3950 of 2012
 

 
Appellant :- Rajesh Kushwaha
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ramesh Kumar,G.P. Dixit
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit and written objection filed on behalf of State, are taken on record.

Order Date :- 15.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App