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Anil & Others vs State Of U.P.
2013 Latest Caselaw 4174 ALL

Citation : 2013 Latest Caselaw 4174 ALL
Judgement Date : 15 July, 2013

Allahabad High Court
Anil & Others vs State Of U.P. on 15 July, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1658 of 2008
 

 
Appellant :- Anil & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Kumar Rajvanshi,A. Kumar Srivastava,A.K. Tyagi,Akhilesh Tripathi,Anil Tyagi,B.S. Chandel,Kameshwar Singh,P.S.Pundir,Ramesh Nath,Rameshwar Nath,Randheer Jain,Ravi Agrawal,Smt. Rekha Pundir
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit has been filed on behalf of State, giving report in respect of the blindness of the appellant, Anil. The report of the jail doctor indicates that he is visually handicapped and is 100% blind.

Since the hearing of the appeal has already expedited, Office is directed to prepare the legible typed copy of the paper book.

List on 31.7.2013 for hearing before the appropriate Bench.

Order Date :- 15.7.2013

Mustaqeem.

 

 

 
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