Ashok Kumar Sharma vs State Of U.P.
2013 Latest Caselaw 4171 ALL

Citation : 2013 Latest Caselaw 4171 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Ashok Kumar Sharma vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2826 of 2013
 

 
Appellant :- Ashok Kumar Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.K. Agnihotry
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office report of the connected appeal no.6696 of 2013, indicates that the lower court record has been received in the Office, but the same has not been send to this Court.

Office is directed to send the lower court record on the next date of listing.

List in the next cause list.

Order Date :- 15.7.2013

Mustaqeem.

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