Udai Veer & Another vs State Of U.P.
2013 Latest Caselaw 4170 ALL

Citation : 2013 Latest Caselaw 4170 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Udai Veer & Another vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4019 of 2012
 

 
Appellant :- Udai Veer & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Kumar,Rajnish Pandey,Ravi Shanker Pathak,Vijay Singh Sengar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the appellants, the case is passed over.

Order Date :- 15.7.2013

Mustaqeem.

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