Deepti Singh W/O S.M. Singh vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 4143 ALL

Citation : 2013 Latest Caselaw 4143 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Deepti Singh W/O S.M. Singh vs State Of U.P. Thru Prin. Secy. ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 320 of 2011
 

 
Petitioner :- Deepti Singh W/O S.M. Singh
 
Respondent :- State Of U.P. Thru Prin. Secy. Karmik & Others
 
Counsel for Petitioner :- Anurag Kr. Singh
 
Counsel for Respondent :- C.S.C.,I.P. Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Partly allowed vide order our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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