Citation : 2013 Latest Caselaw 4139 ALL
Judgement Date : 12 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 499 of 2011 Petitioner :- Rahul Singh And Ors. Respondent :- State Of U.P.Through Its Prin. Secy. Karmik Deptt. Govt. Of Counsel for Petitioner :- T.N.Yadav Counsel for Respondent :- C.S.C.,Rajnish Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Surendra Vikram Singh Rathore,J.
Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.
Order Date :- 12.7.2013
Virendra
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