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State Of U.P. Thru' Collector And ... vs Sanjay Khaitan
2013 Latest Caselaw 4135 ALL

Citation : 2013 Latest Caselaw 4135 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
State Of U.P. Thru' Collector And ... vs Sanjay Khaitan on 12 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 34083 of 2007
 

 
Petitioner :- State Of U.P. Thru' Collector And Another
 
Respondent :- Sanjay Khaitan
 
Counsel for Petitioner :- Ram Krishna
 
Counsel for Respondent :- Arun Kumar,R.N.Misra
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri R. N. Mishra, Advocate.

Order Date :- 12.7.2013

OP

 

 

 
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