Kum. Neetu Singh S/O Late Raja Ram ... vs State Of U.P. Thru Prin. Secy. Law & ...
2013 Latest Caselaw 4134 ALL

Citation : 2013 Latest Caselaw 4134 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Kum. Neetu Singh S/O Late Raja Ram ... vs State Of U.P. Thru Prin. Secy. Law & ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 309 of 2011
 

 
Petitioner :- Kum. Neetu Singh S/O Late Raja Ram Chaudhary
 
Respondent :- State Of U.P. Thru Prin. Secy. Law & Others
 
Counsel for Petitioner :- G.S.L. Verma
 
Counsel for Respondent :- C.S.C.,I.P. Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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