Kirti Raj Laxmi Singh vs State Of U.P., Thru., Prin. ...
2013 Latest Caselaw 4132 ALL

Citation : 2013 Latest Caselaw 4132 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Kirti Raj Laxmi Singh vs State Of U.P., Thru., Prin. ... on 12 July, 2013

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 304 of 2011
 

 
Petitioner :- Kirti Raj Laxmi Singh
 
Respondent :- State Of U.P., Thru., Prin. Secy.,Karmik Deptt. & Others
 
Counsel for Petitioner :- V.K. Srivastava
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

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