Smt. Mamta And 2 Others vs Satpal Dhingra And 4 Others
2013 Latest Caselaw 4130 ALL

Citation : 2013 Latest Caselaw 4130 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Smt. Mamta And 2 Others vs Satpal Dhingra And 4 Others on 12 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 894 of 2013
 

 
Appellant :- Smt. Mamta And 2 Others
 
Respondent :- Satpal Dhingra And 4 Others
 
Counsel for Appellant :- Vidya Kant Shukla
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put-up as fresh before the appropriate Bench on 18th July, 2013.

Order Date :- 12.7.2013

Priyanka

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