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Shruti Raj Laxmi D/O Randhir ... vs State Of U.P. Thru Principal ...
2013 Latest Caselaw 4119 ALL

Citation : 2013 Latest Caselaw 4119 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Shruti Raj Laxmi D/O Randhir ... vs State Of U.P. Thru Principal ... on 12 July, 2013
Bench: Rajiv Sharma, Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 436 of 2011
 

 
Petitioner :- Shruti Raj Laxmi D/O Randhir Chandra Singh
 
Respondent :- State Of U.P. Thru Principal Secretary Karmik & Ors.
 
Counsel for Petitioner :- V.K. Srivastava
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.303 (SB) of 2011.

Order Date :- 12.7.2013

Virendra

 

 

 
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