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Janual Abdin And Others vs Govind Lal And Another
2013 Latest Caselaw 4116 ALL

Citation : 2013 Latest Caselaw 4116 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Janual Abdin And Others vs Govind Lal And Another on 12 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 15035 of 2006
 

 
Petitioner :- Janual Abdin And Others
 
Respondent :- Govind Lal And Another
 
Counsel for Petitioner :- Prakash Ch. Srivastava,M.A. Qadeer,R.K.S. Nisshith
 
Counsel for Respondent :- S.K. Srivastava,Praveen Kumar,S.C.
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Prakash Chandra Srivastava,  Advocate.

Order Date :- 12.7.2013

OP

 

 

 
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