Chandrabhan Singh vs State Of.U.P.And Another
2013 Latest Caselaw 4112 ALL

Citation : 2013 Latest Caselaw 4112 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Chandrabhan Singh vs State Of.U.P.And Another on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14347 of 2012
 

 
Applicant :- Chandrabhan Singh
 
Opposite Party :- State Of.U.P.And Another
 
Counsel for Applicant :- Shyam Sunder Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Sharad Kumar Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Sharad Kumar Srivastava, learned counsel for the complainant.

Order Date :- 12.7.2013

Mustaqeem.

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