Gopal Prasad vs Vishwakarma Sabha & Others
2013 Latest Caselaw 4110 ALL

Citation : 2013 Latest Caselaw 4110 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Gopal Prasad vs Vishwakarma Sabha & Others on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- SECOND APPEAL No. - 691 of 2010
 

 
Appellant :- Gopal Prasad
 
Respondent :- Vishwakarma Sabha & Others
 
Counsel for Appellant :- Ramendra Asthana,Sanjeev Kumar Asthana
 
Counsel for Respondent :- Prabhakar Tripathi,Ajai Mishra,Lavkush Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Prabhakar Tripathi, Advocate.

Order Date :- 12.7.2013

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