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Shabbir Ahmad And 2 Others vs Smt. Savit Agarwal And 3 Others
2013 Latest Caselaw 4108 ALL

Citation : 2013 Latest Caselaw 4108 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
Shabbir Ahmad And 2 Others vs Smt. Savit Agarwal And 3 Others on 12 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 895 of 2013
 

 
Appellant :- Shabbir Ahmad And 2 Others
 
Respondent :- Smt. Savit Agarwal And 3 Others
 
Counsel for Appellant :- Dharmendra Kumar,Kamal Kumar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Order on

Civil Misc. (Delay Condonation) Application No. 195221 of 2013

      Issue notice on the aforementioned Delay Condonation Application.

      Notice will be issued by Registered Post A.D. fixing 25th September, 2013.

      Requisite steps will be taken by the learned counsel for the appellants within two weeks.

      List this case on 25th September, 2013 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 12.7.2013

Priyanka

 

 

 
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