Smt. Manju Garg And Another vs State Of U.P. And Another
2013 Latest Caselaw 4106 ALL

Citation : 2013 Latest Caselaw 4106 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Smt. Manju Garg And Another vs State Of U.P. And Another on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 9258 of 2013
 

 
Applicant :- Smt. Manju Garg And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.C. Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the applicants, two weeks' time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 12.7.2013

Mustaqeem.

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