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The Commissioner, Commercial ... vs S/S S.C. Jhonson Products Pvt. ...
2013 Latest Caselaw 4096 ALL

Citation : 2013 Latest Caselaw 4096 ALL
Judgement Date : 12 July, 2013

Allahabad High Court
The Commissioner, Commercial ... vs S/S S.C. Jhonson Products Pvt. ... on 12 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- SALES/TRADE TAX REVISION No. - 540 of 2013
 

 
Applicant :- The Commissioner, Commercial Tax, U.P., Lucknow
 
Opposite Party :- S/S S.C. Jhonson Products Pvt. Ltd., Kanpur
 
Counsel for Applicant :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Admit.

Issue notice.

Order Date :- 12.7.2013

OP

 

 

 
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