Committee Of Management vs District Inspector Of Schools, ...
2013 Latest Caselaw 4061 ALL

Citation : 2013 Latest Caselaw 4061 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Committee Of Management vs District Inspector Of Schools, ... on 11 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 18352 of 2002
 

 
Petitioner :- Committee Of Management
 
Respondent :- District Inspector Of Schools, Shahjahanpur & Others
 
Counsel for Petitioner :- Subodh Kumar
 
Counsel for Respondent :- C.S.C.,P. Awasthi,R.C. Shukla,V.K.Dixit
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of the learned counsel for the respondent.

Order Date :- 11.7.2013

Priyanka

Download the LatestLaws.com Mobile App