Keshav Saran Nigam vs State Of U.P. And Others
2013 Latest Caselaw 4060 ALL

Citation : 2013 Latest Caselaw 4060 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Keshav Saran Nigam vs State Of U.P. And Others on 11 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 18362 of 2003
 

 
Petitioner :- Keshav Saran Nigam
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kshetresh Chandra Shukla
 
Counsel for Respondent :- C.S.C.,Aditya Kumar Singh,Rahul Sripat,Satish Chaturvedi
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the request of the learned counsel for the petitioner.

Order Date :- 11.7.2013

Priyanka

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