Dilshad Ahmad vs State Of U.P. & Another
2013 Latest Caselaw 4049 ALL

Citation : 2013 Latest Caselaw 4049 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Dilshad Ahmad vs State Of U.P. & Another on 11 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 298 of 2013
 

 
Appellant :- Dilshad Ahmad
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Dinesh Kumar Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This appeal is reported to be filed beyond time by 80 days.

Learned AGA prays for and is granted three weeks' time to file counter affidavit to the affidavit filed in support of the delay condonation application.

List this case in the week commencing 5th August, 2013.

Order Date :- 11.7.2013

Mustaqeem.

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