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Nanhkau (Second Bail) vs State Of U.P.
2013 Latest Caselaw 4048 ALL

Citation : 2013 Latest Caselaw 4048 ALL
Judgement Date : 11 July, 2013

Allahabad High Court
Nanhkau (Second Bail) vs State Of U.P. on 11 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1577 of 2013
 

 
Applicant :- Nanhkau (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Kumar
 
Counsel for Opposite Party :- Govt.Advocate
 
Hon'ble Ajai Lamba,J. 

Order dated 24.5.2013 has not been complied with.

Let specific affidavit be filed by the respondent as to the stage of trial on or before 25.7.2013.

List on 25.7.2013

Order Date :- 11.7.2013

A.Nigam

 

 

 
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