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Smt. Chandra Lekha Gupta vs State Of U.P. & Others
2013 Latest Caselaw 4047 ALL

Citation : 2013 Latest Caselaw 4047 ALL
Judgement Date : 11 July, 2013

Allahabad High Court
Smt. Chandra Lekha Gupta vs State Of U.P. & Others on 11 July, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 5174 of 2003
 

 
Petitioner :- Smt. Chandra Lekha Gupta
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Smt. Vidya Yadav,Rakesh Prasad
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

It is stated by the learned counsel for the petitioner that another writ petition being Writ Petition No. 5177 of 2003, Asha Pandey Vs. State of U.P. & Others is pending wherein the order impugned is same as the instant writ petition.

In view of the above, connect this writ petition that Writ Petition No. 5177 of 2003 aforesaid. 

List on 12th August, 2013 which is the date fixed in the said writ petition.

Order Date :- 11.7.2013

Priyanka

 

 

 
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