Rajesh Kumar vs State Of U.P. Thru' Director Land ...
2013 Latest Caselaw 4041 ALL

Citation : 2013 Latest Caselaw 4041 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Rajesh Kumar vs State Of U.P. Thru' Director Land ... on 11 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 48337 of 2002
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P. Thru' Director Land Acquisition & Ors.
 
Counsel for Petitioner :- S.S. Rajput,R.C. Maurya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

It is submitted by the learned counsel for the petitioner that controversy in the instant writ petition squarely covered by the judgment in Writ Petition No. 36553 of 2002 decided on 14.02.2013.

List this petition along with the record of the Writ Petition No. 36553 of 2002 in the next cause list.

Order Date :- 11.7.2013

Priyanka

Download the LatestLaws.com Mobile App