Arunendra Tiwari @ Sonu vs State Of U.P.
2013 Latest Caselaw 4033 ALL

Citation : 2013 Latest Caselaw 4033 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Arunendra Tiwari @ Sonu vs State Of U.P. on 11 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3008 of 2013
 

 
Appellant :- Arunendra Tiwari @ Sonu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard the learned counsel for the appellant and the learned AGA.

Admit and connect with Criminal Appeal No.2322 of 2013, Jitendra Pandey @ Hero Vs. State Of U.P.

List in the week commencing 12th August, 2013 for consideration of prayer for bail.

In the meantime the learned AGA shall file written objections under first proviso to Section 389(1) Cr.P.C.

Order Date :- 11.7.2013

Mustaqeem.

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