Pushparaj & Another vs State Of U.P.
2013 Latest Caselaw 4032 ALL

Citation : 2013 Latest Caselaw 4032 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Pushparaj & Another vs State Of U.P. on 11 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2999 of 2013
 

 
Appellant :- Pushparaj & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,P.N. Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellants and the learned AGA.

Admit.

Summon the lower court record.

Prayer for bail shall be considered after the receipt of the record.

List in the week commencing 12th August, 2013 for consideration of prayer for bail.

In the meantime learned AGA may file written objection.

Order Date :- 11.7.2013

Mustaqeem.

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