Citation : 2013 Latest Caselaw 4027 ALL
Judgement Date : 11 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 36916 of 2013 Petitioner :- Girwar Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Ashish Chaudhary Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3, the case is directed to be put up as fresh on 5th August, 2013 so as to enable him to obtain instructions in the matter.
Order Date :- 11.7.2013
Priyanka
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