Pradeep Kumar Pandey vs U.P. Secondary Education Service ...
2013 Latest Caselaw 4019 ALL

Citation : 2013 Latest Caselaw 4019 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Pradeep Kumar Pandey vs U.P. Secondary Education Service ... on 11 July, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 8368 of 2002
 

 
Petitioner :- Pradeep Kumar Pandey
 
Respondent :- U.P. Secondary Education Service Selection Board & Others
 
Counsel for Petitioner :- Prakash Padia
 
Counsel for Respondent :- C.S.C.,R.P. Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Prakash Padia, learned counsel for the petitioner.

Order Date :- 11.7.2013

Priyanka

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