U.P.P.C.L. Shakti Bahwan Lucknow ... vs Ganga Ram & 2 Others
2013 Latest Caselaw 4017 ALL

Citation : 2013 Latest Caselaw 4017 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

U.P.P.C.L. Shakti Bahwan Lucknow ... vs Ganga Ram & 2 Others on 11 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3766 of 2013
 

 
Petitioner :- U.P.P.C.L. Shakti Bahwan Lucknow Thru Director & 2 Others
 
Respondent :- Ganga Ram & 2 Others
 
Counsel for Petitioner :- Amit K. Singh Bhadauriya
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ajai Lamba,J.

Vide order dated 31.5.2013, notice was ordered to be issued to opposite party nos.1 and 2.

As per office report, steps have not been filed for service on opposite party nos.1 and 2.

None has put in appearance for the petitioner.

Let steps be taken within seven days.

In case steps are not filed within seven days from today, this petition would be deemed to be dismissed for want of prosecution, without reference to court.

Order Date :- 11.7.2013

A.Nigam

Download the LatestLaws.com Mobile App