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Jagdish Prasad Saxena vs Secretary, Basic Education ...
2013 Latest Caselaw 4016 ALL

Citation : 2013 Latest Caselaw 4016 ALL
Judgement Date : 11 July, 2013

Allahabad High Court
Jagdish Prasad Saxena vs Secretary, Basic Education ... on 11 July, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 12842 of 2003
 

 
Petitioner :- Jagdish Prasad Saxena
 
Respondent :- Secretary, Basic Education Board, U.P. Allahabad And Others
 
Counsel for Petitioner :- Gulab Chandra,P. Kumar
 
Counsel for Respondent :- C.S.C.,K. Shahi,Subodh Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner three weeks time is granted to file an amendment application in the instant writ petition.

List immediately thereafter.

Order Date :- 11.7.2013

Priyanka

 

 

 
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