Smt. Lalkora Devi vs Om Prakash And 2 Others
2013 Latest Caselaw 4014 ALL

Citation : 2013 Latest Caselaw 4014 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Smt. Lalkora Devi vs Om Prakash And 2 Others on 11 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1931 of 2013
 

 
Appellant :- Smt. Lalkora Devi
 
Respondent :- Om Prakash And 2 Others
 
Counsel for Appellant :- Prabhakar Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put-up as fresh before the appropriate Bench on 15th July, 2013.

Order Date :- 11.7.2013

Priyanka

Download the LatestLaws.com Mobile App