Krishnaa Kishore Chaturvedi vs Arun Kumar Mishra And Another
2013 Latest Caselaw 4011 ALL

Citation : 2013 Latest Caselaw 4011 ALL
Judgement Date : 11 July, 2013

Allahabad High Court

Krishnaa Kishore Chaturvedi vs Arun Kumar Mishra And Another on 11 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1898 of 2004
 

 
Applicant :- Krishnaa Kishore Chaturvedi
 
Opposite Party :- Arun Kumar Mishra And Another
 
Counsel for Applicant :- P.S.Bajapi
 
Hon'ble Ajai Lamba,J.

This court has been informed that Sri Amit Singh Bhadoria, Advocate, is the counsel for U.P. Power Corporation Ltd.

Let intimation of sent to Sri Bhadoria to assist the Court.

List on 25.7.2013.

Order Date :- 11.7.2013

A.Nigam

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