Radhey Shyam vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 3996 ALL

Citation : 2013 Latest Caselaw 3996 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Radhey Shyam vs State Of U.P. Thru Secy. And 4 ... on 10 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36624 of 2013
 

 
Petitioner :- Radhey Shyam
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Pradeep Kumar Vi
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made on behalf of Sri Tariq Maqbool Khan, learned Counsel for the Respondent No. 5 and the learned Standing Counsel appearing for the Respondent No. 1 to 4, the case is directed to be put-up as fresh on 30th July, 2013 so as to enable them to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 4, 5 and 8 of the Writ Petition as also in regard to the details of the Card Holders annexed as Annexure-1 to the Writ Petition.

Order Date :- 10.7.2013

Priyanka

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