Dileep Kumar Shukla (Second Bail) vs The State Of U.P.
2013 Latest Caselaw 3988 ALL

Citation : 2013 Latest Caselaw 3988 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Dileep Kumar Shukla (Second Bail) vs The State Of U.P. on 10 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1243 of 2013
 

 
Applicant :- Dileep Kumar Shukla (Second Bail)
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Dharam Trivedi,Akhilesh Kumar Srivastava,S.K.Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let this court be apprised with the exact stage of trial.

List after two weeks.

Order Date :- 10.7.2013

A.Nigam

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