Nand Lal vs The State Of U.P
2013 Latest Caselaw 3987 ALL

Citation : 2013 Latest Caselaw 3987 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Nand Lal vs The State Of U.P on 10 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 3767 of 2013
 

 
Applicant :- Nand Lal
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Atul Verma,Arvind Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time.

List after three weeks.

Order Date :- 10.7.2013

A.Nigam

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