Narendra vs State Of U.P.
2013 Latest Caselaw 3978 ALL

Citation : 2013 Latest Caselaw 3978 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Narendra vs State Of U.P. on 10 July, 2013

Bench: Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5091 of 2013
 

 
Applicant :- Narendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K.Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Virendra Vikram Singh,J.

Case called out in the revised list.

No one appears for the applicant to press this application.

Application is dismissed in default of the prosecution.

Order Date :- 10.7.2013

T. Sinha

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