Pradeep Kumar Tewari vs Sri Veer Udayan Vishnoi Presently ...
2013 Latest Caselaw 3976 ALL

Citation : 2013 Latest Caselaw 3976 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Pradeep Kumar Tewari vs Sri Veer Udayan Vishnoi Presently ... on 10 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2244 of 2012
 

 
Applicant :- Pradeep Kumar Tewari
 
Opposite Party :- Sri Veer Udayan Vishnoi Presently Posted As Managing & Anr.
 
Counsel for Applicant :- Savita Jain
 
Counsel for Opposite Party :- I P Singh
 
Hon'ble Ajai Lamba,J.

Learned counsel respondents is not present.

It is made clear that in case on the next date of listing the counsel does not remain present, all the respondents-contemners would be summoned to Court.

Let a copy of this order be sent to Sri I.P. Singh, Advocate, who represents U.P. Jal Nigam.

List on 24.7.2013.

Order Date :- 10.7.2013

A.Nigam

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