Brijbhooshan vs Prem Narayan And Others
2013 Latest Caselaw 3975 ALL

Citation : 2013 Latest Caselaw 3975 ALL
Judgement Date : 10 July, 2013

Allahabad High Court

Brijbhooshan vs Prem Narayan And Others on 10 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 911 of 2013
 

 
Applicant :- Brijbhooshan
 
Opposite Party :- Prem Narayan And Others
 
Counsel for Applicant :- Rajesh Kumar Pandey,Sanjay Tripathi
 
Hon'ble Ajai Lamba,J.

Counter affidavit is on record.

Sri Alok Kumar Pandey, Advocate, is the counsel for the respondents-contemners.

Let the name of Sri Pandey be shown in the list.

List on 03.9.2013.

Order Date :- 10.7.2013

A.Nigam

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