Munnawar Jahan & Another vs Raza Mohammad
2013 Latest Caselaw 3955 ALL

Citation : 2013 Latest Caselaw 3955 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Munnawar Jahan & Another vs Raza Mohammad on 9 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29591 of 2006
 

 
Petitioner :- Munnawar Jahan & Another
 
Respondent :- Raza Mohammad
 
Counsel for Petitioner :- C.K. Parekh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Notices have been sent to sole respondent by Speed Post. The receipt of the Speed Post is on record. It is not known whether it has been served on the sole respondent or not. Office is directed to make necessary inquiry about the service from the Post Office.

List on 29.7.2013.

Order Date :- 9.7.2013

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